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Calcutta High Court (Appellete Side)

National Insurance Company Limited vs Nikhil Mondal & Ors on 18 February, 2014

Author: Jayanta Kumar Biswas

Bench: Jayanta Kumar Biswas

                                                   1




                      In The High Court At Calcutta
                                     Civil Appellate Jurisdiction
18-02-2014

Appellate Side sb-9 . F.M.A..No.602 of 2007 National Insurance Company Limited

-vs-

Nikhil Mondal & Ors.

Mr. Kamal Krishna Das Mr. Deb Narayan Roy ...for the appellant Mr. Jayanta Mondal ...for the claimants This FMA is being heard with the FMA No.158 of 2007 whose further hearing has been fixed for next Monday (24.02.2014). List this FMA next Monday for further hearing. Certified xerox.

(Jayanta Kumar Biswas, J)                                                                 (Sahidullah Munshi, J)