Punjab-Haryana High Court
Dalbir Singh And Others vs Gurbachan Kaur And Another ... on 30 May, 2012
Author: Tejinder Singh Dhindsa
Bench: Tejinder Singh Dhindsa
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH
RSA No.1281 of 2012(O&M)
Date of Decision: 30.5.2012.
Dalbir Singh and others --Appellants
Versus
Gurbachan Kaur and another --Respondents
CORAM:- HON'BLE MR.JUSTICE TEJINDER SINGH DHINDSA.
Present:- Mr. Amarjit Markan, Advocate for the appellants.
Mr. Chetan Mittal, Sr. Advocate with
Mr. Akshay Bhan, Advocate for the caveators/respondents.
***
TEJINDER SINGH DHINDSA.J For the reasons recorded in order of even date passed in R.S.A. No. 1278 of 2012 titled as Joginder Kaur Vs. Gurbachan Kaur and others the instant second appeal is also dismissed.
(TEJINDER SINGH DHINDSA) JUDGE 30.5.2012.
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