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[Cites 0, Cited by 0] [Section 106(9)] [Section 106] [Entire Act]

State of Uttarakhand - Subsection

Section 106(9)(q) in Uttarakhand Panchayati Raj Act, 2016

(q)prohibiting the discharge of the water of any sink, drain, steam engine or boiler, or of any filthy, offensive or injurious matter into any river, tank or other source of water supply, or into any specified portion thereof ordinarily used for drinking or bathing purposes.