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[Cites 0, Cited by 0] [Section 10(6)] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(6)(i) in The M.P. Anusuchit Jan Jati Sahukar Viniyam, 1972

(i)a statement signed by the money-lender or his agent and containing the particulars specified in sub-section (1); or