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[Cites 0, Cited by 0] [Section 105(4)] [Section 105] [Entire Act]

State of Tamilnadu - Subsection

Section 105(4)(f) in Tamil Nadu Maritime Board Act, 1995

(f)to report to the Government, or, as the case may be, to the Board, on such matters as may be referred to it either by the Government or by the Board for its opinion.