Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 338] [Entire Act] State of Goa - Subsection Section 338(4) in The City of Panaji Corporation Act, 2002 (4)In this section "land" includes immovable property of every kind and any rights in or over such property.Complaint on Injury
