Bombay High Court
Jayaprada Marutirao Dandge And Others vs The State Of Maharashtra And Others on 3 December, 2018
Author: K.K. Sonawane
Bench: S.S. Shinde, K.K. Sonawane
{1}
66 sr. no..odt
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
66 WRIT PETITION NO. 13267 OF 2018
JAYAPRADA MARUTIRAO DANDGE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Advocate for Petitioners : Mr. Balbhim R. Kedar
AGP for Respondents: Mr. S.B. Narwade.
...
CORAM : S.S. SHINDE &
K.K. SONAWANE, JJ.
DATE : 3rd DECEMBER, 2018. PER COURT:
1] Heard.
2] Notice returnable on 10th December, 2018.
3] Learned AGP waives notice for respondents.
[K.K.SONAWANE] [S.S. SHINDE]
JUDGE JUDGE
grt/-
::: Uploaded on - 03/12/2018 ::: Downloaded on - 28/12/2018 23:40:10 :::