Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(h) in The Petroleum Rules, 2002

(h)the vessel or any steamer or tug towing or otherwise attending on such vessel exhibits conspicuously-
(i)from sunrise to sunset a red flag not less than 90 centimetres square with a white circular centre 15 centimetres in diameter if petroleum Class A is carried and a red flag not less than 90 centimetres square if petroleum Class B is carried; and
(ii)from sunset to sunrise such warning lights as may be required by the Conservator.