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[Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act]

State of Rajasthan - Subsection

Section 64(1)(x) in The Rajasthan Municipalities (Election) Rules, 1994

(x)it bears a serial number or is of the design different from the serial number or as the case may be, design of the ballot paper authorised for use at a particular polling station.