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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(4a) in The West Bengal Co-Operative Societies Act, 1983

(4a)[ "audit range" means an area within the jurisdiction of an audit officer not below the rank of] [Clause (4a) inserted by West Bengal Act 21 of 1990.][a Senior Auditor of Co-operative Societies, Grade-I, appointed under] [Words substituted by West Bengal Act 22 of 1992.] sub-section (2) of section 9;