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[Cites 0, Cited by 0] [Section 61] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 61(2) in The Andaman and Nicobar Islands Excise Regulation, 2012

(2)The Administrator shall, by notification, appoint an officer not below the rank of an Additional District Magistrate of the district where the alleged offence is committed, to be the Adjudicating Officer for adjudication in the manner as may be prescribed.