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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Bombay Presidency - Subsection

Section 2(1)(e) in The Bombay Public Trusts (Corporations) Order, 1959.

(e)"former State of Bombay" means the territories which, immediately before the 1st November, 1960, were comprised in the State of Bombay;