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[Cites 0, Cited by 12] [Section 40(4)] [Section 40] [Entire Act]

State of Assam - Subsection

Section 40(4)(a) in Assam Co-Operative Societies Act, 2007

(a)not conducting or wrongly conducting the Annual General Meeting under Section 39 or Special General Meeting under sub-section (3) of Section 33 and Board meetings under sub-section (3) of Section 43;