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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(3) in The M.P. Nagariya Sthawar Sampatti Kar Niyam, 1964

(3)A notice in Form XIII shall be served on the assessee for giving him an opportunity of showing cause against the imposition of penalty.