Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 6] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3) in The Pre-Natal Diagnostic Techniques (Regulation And Prevention of misuse) Act, 1994

(3)no medical geneticist, gynaecologist paediatrician registered medical practitioner or any other person shall conduct or cause to be conducted or aid in conducting by himself or through any other person, any pre- natal diagnostic techniques at a place other than a place registered under this Act.