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State of Tamilnadu - Section

Section 107 in Tamil Nadu Educational Inspection Code

107. Criticism of method.

- Caution should be exercised with regard to criticism of methods. They should be judged by their results. The Inspecting Officer should not fail to go through as much as possible of the representative work of the pupils as seen from their recorded work in the form of written exercises, maps, albums, scrap-books, contributions to the school museum, minutes of self-governing institutions run by the pupils within the school like junior-Red Cross, School Parliament, Scout Patrol Records Safety First Associations, etc. Originality and independent thought should be encouraged and teachers induced to abandon methods which are obviously unprofitable by being made to think about them rather than by any arbitrary pronouncement of opinion on the Inspecting Officer's part.