Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 49 in The Greater Noida Industrial Development Area Building Regulations, 1992

49. Roofs.

- The roof of the building shall be either R.C.C. or stone slab and shall be effectively drained and should not cause dampness in any part of the wall, roof and foundation of the building or any adjacent building.