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[Cites 0, Cited by 9] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(s) in The Delhi School Education Act, 1973

(s)"public examination" means an examination conducted by the Central Board of Secondary Education, Council for Indian School Certificate Examinations or any other Board which may hereafter be established for the purpose, and recognised by the Administrator or any other officer authorised by him in this behalf;