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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(1) in The Rajasthan Women and Child Development (State and Subordinate) Service Rules, 1998

(1)The Commission or the Appointing Authority, as the case may be, shall prepare a list of the candidates whom they/it consider suitable for appointment to the post concerned and arranged in the order of merit. The Commission shall forward such list to the Appointing Authority.