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[Cites 0, Cited by 0] [Section 38(14B)] [Section 38] [Entire Act]

State of Punjab - Subsection

Section 38(14B)(g) in The Punjab Liquor Licence Rules, 1956

(g)[ The licenses for the wholesale vend of the PML in Form (L-13) shall be granted by the Collector; and] [Substituted by Notification No. G.S.R. 12/P.A. 1/14/S.59/Amd. (115)/2007, dated 24.4.2007 (w.e.f. 2.4.1956).]