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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Madhya Pradesh - Subsection

Section 36(2)(b) in The M.P. Bhumi Sudhar Yojana Adhiniyam, 1967

(b)the manner in which the right or liabilities shown in the statements prepared under Section 18 shall be entered in the record-of-rights of village record;