Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Odisha - Section Section 24 in The Orissa Special Courts Act, 2006 24. Power to make rules. - The State Government may, by notification, make such rules, if any, as it may deem necessary for carrying out the purposes of this Act.
