Section 2(1) in The Maharashtra Veterinary Practitioners Act, 1971
(1)"appointed day" means the [date on which the Maharashtra Veterinary Councils is duly constituted or deemed to be constituted under this Act] [26th day of January 1972 (vide G. N., A. & C. D. No., VPA. 1071/13097-L dated 1st January, 1972).];
