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[Cites 0, Cited by 0] [Section 5(16)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(16)(a) in The U.P. Sugarcane Supply and Purchase Order, 1954

(a)cause a list to be put up at each purchasing centre showing the names of the persons employed by him for, making Weighment, purchases and payments and for arranging purchases of cane at that centre;