Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act] State of Rajasthan - Subsection Section 19(2)(c) in The Rajasthan Beedi and Cigar Workers (Conditions of Employment) Rules, 1969 (c)the floor and internal walls of the creche upto a height of ½ meters shall be so laid or finished as to provide a smooth impervious surface;