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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Assam - Subsection

Section 13(3) in The Assam Secondary Education (Provincialised) Service Rules, 1982

(3)In case of the members entering into the service on and after the appointed date their inter se seniority shall be determined on the basis of the merit list furnished by the Board.