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[Cites 0, Cited by 0] [Section 2(12)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(12)(a) in Gujarat Public Trusts Act, 2011

(a)in the case of a temple, a person who is entitled to attend at or is in the habit of attending the performance of worship or service in the temple or who is entitled to partake or is in the habit of partaking in the distribution of gifts thereof,