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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(b) in Bihar District Medical Cadre/Bihar Health Service Cadre (Appointment on Regular/Contract basis and Service Conditions) Rules, 2008

(b)The following will be deemed to be administrative posts. -
(i)In-charge Medical Officer, Primary Health Centre,
(ii)Dy. Superintendent, Referral Hospital/Sub-divisional Hospital/Sadar Hospital
(iii)Civil Surgeons/Dy. Director & equivalent posts,
(iv)Director/Regional Director,
(v)Director-in-Chief.