Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 199(3)] [Section 199] [Entire Act]

State of West Bengal - Subsection

Section 199(3)(c) in The West Bengal Motor Vehicles Rules, 1989

(c)the facilities provided by the applicant for parking the goods vehicles while loading or unloading without hindrance to the general traffic in the area;