Chattisgarh High Court
Shivnarayan Sahu And Anr vs State Of Chhattisgarh on 14 July, 2015
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
Criminal Appeal No.424 of 2015.
Shivnarayan Sahu & Anr. Verses State of Chhattisgarh.
Registry
14.7.2015Shri Wasim Miyan, counsel for the appellants.
Shri CS Patel, Govt. Advocate for the State. Appellant No.1 Shivnarayan Sahu has dead. PUD received from the Court below vide memo No.15.5.2015 perused.
As per the memo, appellant No.1 Shivnarayan Sahu has died on 25.4.2015. Death certificate is also enclosed along with the PUD.
Learned counsel for the State is directed to submit a report after verification regarding death of appellant No.1.
List this matter for further hearing after two weeks.
Sd/-
(Chandra Bhushan Bajpai) Judge Bini