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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(3) in The General Provident Fund (Orissa) Rules, 1938

(3)[ A subscriber who has, under Rule 30 withdrawn the amount standing to his credit in the Fund shall not subscribe to the Fund after such withdrawal unless he returns to duty.] [Inserted vide SRO No. 99/12.2.1970.]