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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(46) in Mizoram Cooperative Societies Act, 2006

(46)"Registrar" means an individual appointed in accordance with the requirements provided under this Act, and includes any individual or officers subordinated to Registrar such as additional Registrar, Joint Registrar, Deputy Registrar, Assistant Registrar entrusted with the performance of functions and discharge of duties and responsibilities of the Registrar under this Act;