Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Orissa High Court

Banambara Sahoo vs State Of Odisha & Others .... Opp. ... on 11 September, 2025

Author: Chittaranjan Dash

Bench: Chittaranjan Dash

                                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                               CRLMP No. 1114 of 2025

                                                Banambara Sahoo                   ....           Petitioner
                                                                              Mr. S.K. Baral, Advocate

                                                                       -versus-
                                                State of Odisha & Others        ....       Opp. Parties
                                                                            Ms. S. Mohanty, Addl. P.P.


                                                           CORAM:
                                         THE HON'BLE MR. JUSTICE CHITTARANJAN DASH
                                                                       ORDER
                    Order No.                                         11.09.2025
                            01.            1.      Learned counsel for the State is directed to obtain

instructions in connection with the matter along with the statements of the witnesses who have been examined so far in connection with the matter.

2. List this matter on 10.10.2025.

(Chittaranjan Dash) Judge Sarbani Signature Not Verified Digitally Signed Signed by: SARBANI DASH Designation: Junior Stenographer Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTAK Date: 12-Sep-2025 17:44:37