Orissa High Court
Banambara Sahoo vs State Of Odisha & Others .... Opp. ... on 11 September, 2025
Author: Chittaranjan Dash
Bench: Chittaranjan Dash
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMP No. 1114 of 2025
Banambara Sahoo .... Petitioner
Mr. S.K. Baral, Advocate
-versus-
State of Odisha & Others .... Opp. Parties
Ms. S. Mohanty, Addl. P.P.
CORAM:
THE HON'BLE MR. JUSTICE CHITTARANJAN DASH
ORDER
Order No. 11.09.2025
01. 1. Learned counsel for the State is directed to obtain
instructions in connection with the matter along with the statements of the witnesses who have been examined so far in connection with the matter.
2. List this matter on 10.10.2025.
(Chittaranjan Dash) Judge Sarbani Signature Not Verified Digitally Signed Signed by: SARBANI DASH Designation: Junior Stenographer Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTAK Date: 12-Sep-2025 17:44:37