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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(b) in The Rules for Occupation of Inspection Bungalows of Departments in-Charge of Public Works Department

(b)All non-entitled persons occupying the Bungalow/Rest-shed and also using the compound for pitching tents shall pay a fee of Rs. 5 for every period of 24 hours or part thereof in addition to the Bungalow rent payable by them.