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Chattisgarh High Court

Suraj @ Nikky @ Banti Chandrakar vs State Of Chhattisgarh 7 ... on 4 January, 2019

                          HIGH COURT OF CHHATTISGARH, BILASPUR
                                        MCRC No. 10080 of 2018
                      Suraj @ Nikky @ Banti Chandrakar Versus State Of Chhattisgarh



    1

04-01-2019

Heard.

Admit.

Call for the case diary and list the matter alongwith MCRC No. 9526 of 2018.

sd/-

(Sharad Kumar Gupta) Judge Khushi