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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Goa - Subsection

Section 34(1)(i) in The Agricultural Produce Marketing (Development and Regulation) Act, 2007

(i)on the sale or purchase of notified agricultural produce, whether brought from a place within the State or from a place outside the State, into the market area; and