Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 58(10)] [Section 58] [Entire Act]

State of Rajasthan - Subsection

Section 58(10)(a) in Rajasthan Factories Rules, 1951

(a)The requirements of this rule shall be in addition to and without any prejudice to and not in derogation of the requirement of any other law in force.