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[Cites 0, Cited by 0] [Section 163(2)] [Section 163] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 163(2)(iv) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(iv)financial irregularities, losses, thefts and misappropriation of property, whether of public or Force including arms and ammunition;