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[Cites 0, Cited by 0] [Section 716] [Entire Act]

Bengal Presidency - Subsection

Section 716(a) in Police Regulations, Bengal , 1943

(a)Iron cages are provided for the windows of third class railway carriages which are required for the transport of prisoners and lunatics. When the cost will not be increased by the use of cages, they shall be requisitioned by the authority indenting for the escort. Such requisitions shall be made in writing to the station-master 36 hours before they are required.