Section 26(2) in Garden City University Act, 2013

[Cites 0, Cited by 0] [Section 26] [Entire Act]

(2)The Research and Innovation Council shall consist of the following, namely:-

(i)	The Vice-Chancellor	Chairperson
(ii)	The Pro Vice Chancellor	Member
(iii)	The Dean of Research	Secretary
(iv)	Head of the Department of Innovation	Member
(v)	Deans of all Faculties	Members; and
(vi)	Such other members as may be specified in theStatutes.

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