Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Odisha - Subsection Section 26(ii) in The Orissa Goshala Rules, 1985 (ii)Each person signing the statement shall verify in the manner prescribed under Sub-rule (1) of Rule 6 of the Orissa Goshala Rules, 1985.
