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Supreme Court - Daily Orders

Suman Joshi vs Eshan Joshi on 19 September, 2017

Bench: R.K. Agrawal, Rohinton Fali Nariman

                                       IN THE SUPREME COURT OF INDIA
                                        CIVIL APPELLATE JURISDICTION

                                   REVIEW PETITION(C)NO.2124 OF 2017
                                                    IN
                                        T.P.(CIVIL)NO.1259 OF 2016



                         SUMAN JOSHI                                   ... PETITIONER(S)

                                                    VS.

                         ESHAN JOSHI                                   ... RESPONDENT(S)


                                                 O R D E R

We have perused the Review Petition and record of the transfer petition and are convinced that the order of which review has been sought, does not suffer from any error apparent warranting its reconsideration.

The Review Petition is, accordingly, dismissed.

.......................J. [R.K. AGRAWAL] .......................J. [ROHINTON FALI NARIMAN] New Delhi;

September 19, 2017.





Signature Not Verified

Digitally signed by
ANITA MALHOTRA
Date: 2017.09.22
17:15:39 IST
Reason:
ITEM NO.1003                                          SECTION XVI-A

               S U P R E M E C O U R T O F     I N D I A
                       RECORD OF PROCEEDINGS

R.P.(C) No. 2124/2017 in T.P.(C) No. 1259/2016 SUMAN JOSHI Petitioner(s) VERSUS ESHAN JOSHI Respondent(s) (FOR ADMISSION) Date : 19-09-2017 This petition was circulated today. CORAM :

HON'BLE MR. JUSTICE R.K. AGRAWAL HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order.
(ANITA MALHOTRA) (CHANDER BALA) COURT MASTER COURT MASTER (Signed order is placed on the file.)