Supreme Court - Daily Orders
Commissioner Of Customs Central Excise ... vs M/S Century Metal Recycling Pvt. Ltd. on 26 October, 2018
Bench: Abhay Manohar Sapre, Indu Malhotra
ITEM NO.15 COURT NO.9 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s).32162/2018
(Arising out of impugned final judgment and order dated 05-01-2018
in Appeal No.70676/2017 passed by the Customs, Excise & Service Tax
Appellate Tribunal)
COMMISSIONER OF CUSTOMS, CENTRAL EXCISE
AND SERVICE TAX, NOIDA PETITIONER(S)
VERSUS
M/S CENTURY METAL RECYCLING PVT. LTD. RESPONDENT(S)
(FOR ADMISSION and I.R. and IA No.140043/2018-CONDONATION OF DELAY
IN FILING and IA No.140046/2018-STAY APPLICATION)
Date : 26-10-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s)
Mr.P.S.Narsimha, ASG
Mr.H.Raghavendra Rao, Adv.
Mrs.B.Sunita Rao, Adv.
Mr.Anurag, Adv.
Mrs.Neelam Chand, Adv.
Mrs.Shirin Khajuria, Adv.
Mr.B.Krishna Prasad, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Admit.
Tag with C.A.Nos.18300-18305 of 2017. (Ashok Raj Singh) (Chander Bala) Signature Not Verified Court Master Court Master Digitally signed by ANITA MALHOTRA Date: 2018.10.27 13:05:45 IST Reason: