Section 9 in The Group 'D' Employees Service (U.P.) Rules, 1985
9. Age.
- A candidate for direct recruitment to a Group 'D' post must have attained the age of 18 years and must not have attained the age of 30 years on the first day of July of the year of recruitment:Provided that the upper age-limit in the case of candidates belonging to the Scheduled Castes, Scheduled Tribes and such other categories as may be notified by the Governments from time to times shall be greater by such number of years as may be specified.
