Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(3) in Rajasthan Micro and Small Enterprises Facilitation Council Rules, 2018 (3)Member other than Ex-officio Member shall receive such remuneration and other allowances as may be fixed by the State Government, from time to time.
