Gujarat High Court
Board Of Trustees Of The Port Of Kandla vs Patel Engineering Works & on 10 June, 2015
Author: Ks Jhaveri
Bench: Ks Jhaveri, G.B.Shah
C/FA/1369/1988 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
FIRST APPEAL NO. 1369 of 1988
With
FIRST APPEAL NO. 1370 of 1988
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BOARD OF TRUSTEES OF THE PORT OF KANDLA....Appellant(s)
Versus
PATEL ENGINEERING WORKS & 1....Defendant(s)
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Appearance:
(MR SR BRAHMBHATT), ADVOCATE for the Appellant(s) No. 2
MR DHAVAL D VYAS, ADVOCATE for the Appellant(s) No. 1
(MR SB VAKIL), ADVOCATE for the Defendant(s) No. 2
MR AS VAKIL, ADVOCATE for the Defendant(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
and
HONOURABLE MR.JUSTICE G.B.SHAH
Date : 10/06/2015
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE KS JHAVERI) At the request of learned advocate Mr.Dhaval Vyas, the matter is adjourned to 11.6.2015.
(K.S.JHAVERI, J.) (G.B.SHAH, J.) Srilatha Page 1 of 1