Section 2(1)(r) in The Orissa Minerals (Prevention of theft, Smuggling & Illegal Mining and Regulation of Possession, Storage, Trading and Transportation) Rules, 2007

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(r)"Transit permit" means the permission granted by the Competent Authority in the prescribed form for removal of mineral from one place to another;

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