Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 17c in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961 17c. Intensive cattle development] [These entries were inserted by Maharashtra 6 of 1975, Section 48(b).],
