Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 113(1)] [Section 113] [Entire Act] Securities And Exchange Board Of India - Subsection Section 113(1)(a) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018 (a)either to the extent of twenty per cent. of the proposed issue size or to the extent of twenty per cent. of the post-issue capital;