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[Cites 0, Cited by 2] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(2) in The National Council For Teacher Education Act, 1993

(2)A copy of every order passed by the Regional Committee under sub-section (1),-
(a)shall be communicated to the recognised institution concerned and a copy thereof shall also be forwarded simultaneously to the University or the examining body to which such institution was affiliated for cancelling affiliation; and
(b)shall be published in the Official Gazette for general information.